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Patna High Court - Orders

Sarju Prasad Ojha & Ors vs The Union Of India & Ors on 19 December, 2011

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.22550 of 2011
                                         Sarju Prasad Ojha & Ors
                                                     Versus
                                        The Union Of India & Ors
                                         ----------------------------------

02.    19.12.2011

All the respondents have granted six weeks' time to file counter affidavit.

Matter may come up thereafter. Office to place on record I. A. No. 8783 of 2011.

(Ajay Kumar Tripathi, J.) SKM