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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Chattisgarh - Subsection

Section 208(2) in High Court of Chhattisgarh Rules, 2005

(2)For counting the words each initial prefixed to any name or used as abbreviation, shall be counted as one word. If a figure is used, all figures used as a single group shall be counted as one word. For example in 1492/93 there is one group of 1492 and another of 93, and therefore, it would be counted as two words.