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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(4)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)A licence shall contain the duration, extent to which, and the terms and conditions under which the transmission or supply of electricity is to be made and contain such other conditions as the Commission may consider appropriate for achieving the purposes of this Act.