Supreme Court - Daily Orders
Ranjitha Balasubramanian vs Shanthi Group . on 15 October, 2014
ITEM NO.3 REGISTRAR COURT. 1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Criminal Appeal No(s). 1056/2008
RANJITHA BALASUBRAMANIAN & ANR. Appellant(s)
VERSUS
SHANTHI GROUP & ORS. Respondent(s)
Date : 15/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Ms Gargi Tuli, Adv.
Mr. S. K. Verma,Adv.
For Respondent(s)
Ms. Kiran Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The ld. Counsel appearing on behalf of Dr.(Mrs) Vipin Gupta, Advocate-on-record undertakes to file fresh vakalatnama on behalf of all the respondents. Four weeks time is granted.
List again on 28.11.2014.
(PANKAJ BHANDARI) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2014.10.17 16:46:31 IST Reason: