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State of Uttar Pradesh - Section

Section 21 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

21. Power of Adhyaksha to maintain order.

- Where at a meeting of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] any member or other person refuses to comply with any direction of the Adhyaksha ruling any business, discussion or matter out of order, or otherwise regulating the conduct of members or of business or where any member or person wilfully disturbs the meeting, the Adhyaksha may require that member or person to withdraw from the meeting and in the event of his not doing so, may employ against him such force as is necessary, or in good faith he believes to be necessary, for the purpose of removing and excluding him from the meeting.