Section 45(2)(ii) in The Howrah Improvement Act, 1956

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

(ii)[ send a copy of the notice to the [Mayor,] [[Clause (ii) substituted by W.B. Act 43 of 1983 which was earlier as under :-

Legal Document View