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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(h) in The Punjab Advocates Welfare Fund Act, 2002

(h)any profit or dividend received from the Life Insurance Corporation of India or any other Company or Corporation authorised by the Government of India in respect of policies of group insurance of the members of the Fund or any profit or dividend received from the insurer;