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[Cites 0, Cited by 16] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Water (Prevention And Control Of Pollution) Act, 1974

(k)“trade effluent” includes any liquid, gaseous or solid substance which is discharged from any premises used for carrying on any industry, operation or process, or treatment and disposal system, other than domestic sewage.