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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(b) in The Rajasthan Money-Lenders Act, 1963

(b)persistently follows such other person from place to place or interferes with any property owned or used by him or deprives him of or hinders him in, the use thereof, or