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Karnataka High Court

Naaz Parveen Mohamad Shaikh vs The Principal Secretary on 8 January, 2015

Author: Aravind Kumar

Bench: Aravind Kumar

                        :1:


          IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH

      DATED THIS THE 8TH DAY OF JANUARY, 2015

                      BEFORE

     THE HON'BLE MR. JUSTICE ARAVIND KUMAR

        WRIT PETITION NO.103201/2014 [S-RES]

BETWEEN

1.   NAAZ PARVEEN MOHAMAD SHAIKH
     @ NAAZ PARVEEN ABDUL AZIZ KHATIB
     AGE: 44 YEARS, OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

2.   PRABHAWATI D/O. MUDAKAPPA HOSMANI
     AGE: 49 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

3.   SANJEEV S/O. BASAVARAJ HASARANI
     AGE: 52 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

4.   RAJENDRAKUMAR S/O. PRAPPA SUNKAD
     AGE: 49 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

5.   RAJU S/O. BHUJANGARAS POTE
     AGE: 51 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

6.   VIKRAM S/O. RAMCHANDRA KULKARNI
     AGE: 46 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT

7.   PRAKASH S/O. NINGAPPA HEGNAIK
     AGE: 50 YEARS OCC: SELECTION GRADE LECTURE
     IN CIVIL ENGINEERING DEPARTMENT
                         :2:


8.    SATHISH D S/O. K N DEVEGOWDA
      AGE: 46 YEARS OCC: SELECTION GRADE LECTURE
      IN CIVIL ENGINEERING DEPARTMENT

9.    SUDHAKAR S/O. VASANTRAO MAHINDRAKAR
      AGE: 49 YEARS OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

10.   ADIRAJ S/O. BAHUBALI SUPPANNAVAR
      AGE: 50 YEARS OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

11.   ASHOK S/O. SHANKAR CHIMALAGI
      AGE: 46 YEARS OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

12.   ANGADI V S S/O. SADANANDA B ANGADI
      AGE: 44 YEARS OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

13.   ANEKANT S/O. MALAGOUDA PATIL
      AGE: 45 YEARS OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

14.   DYAMAGOUD S/O. SABU HANAGANDI
      AGE: 46 YEARS, OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

15.   ABHAY S/O. BABU DESAI
      AGE: 46 YEARS, OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

16.   KOTRESHI S/O. BASAPPA GOPALPUR
      AGE: 46 YEARS, OCC: SELECTION GRADE LECTURE
      IN MECHANICAL ENGINEERING DEPARTMENT

17.   MAHANTESH S/O. SHANKARAYYA MALLAYYANAVAR
      AGE: 48 YEARS, OCC: SELECTION GRADE LECTURE
      IN ELECTRICAL & ELECTRONIC ENGINEERING
      DEPARTMENT

18.   S K SREEDHARA S/O. KODANDASRAMSWAMY
      AGE: 48 YEARS, OCC: SELECTION GRADE LECTURE
                           :3:


      IN ELECTRICAL & ELECTRONIC ENGINEERING
      DEPARTMENT

19.   SANGAPPA S/O. YALLAPPA BHAGAVATI
      AGE: 48 YEARS, OCC: SELECTION GRADE LECTURE
      IN ELECTRICAL & ELECTRONIC ENGINEERING
      DEPARTMENT

20.   MANASA W/O. RAJESH DESURKAR
      AGE: 44 YEARS, OCC: SELECTION GRADE LECTURE
      IN SCIENCE ENGINEERING DEPARTMENT

21.   VIDYA NAGARAJ AKKI ALIA VIDYA
      BALAVANTRAO PATIL
      AGE: 47 YEARS, OCC: SELECTION GRADE LECTURE
      IN SCIENCE ENGINEERING DEPARTMENT

22.   PADMSHREE BHUJABALI KADABI ALIS POOJA
      ABHAYKUMAR CHAUGULE
      AGE: 47 YEARS, OCC: SELECTION GRADE LECTURE
      IN SCIENCE ENGINEERING DEPARTMENT

      ALL ARE R/O. GOMATSH POLYTECHNIC
      GOMATESH NAGAR, P O HINDWADI, BELGAUM

                                     ... PETITIONERS
(BY SRI. VITTHAL S TELI, ADV.)

AND

1.    THE PRINCIPAL SECRETARY
      DEPARTMENT OF HIGHER EDUCATION
      DR AMBEDKAR VEEDHI, BANGALORE

2.    THE DIRECTOR
      TECHNICAL EDUCATION
      PALACE ROAD, BANGALORE       ... RESPONDENTS

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE ORDER DATE 03.06.2003 VIDE ANNEXURE-A
ISSUED BY THE RESPONDENT NO.1 IN SO FAR AS
DECLINE THE SERVICE RENDERED BY THE PETITIONERS
                           :4:


FROM INITIAL APPOINTMENT TILL THE DATED APPROVAL
FOR GRANT-IN-AID.

     THIS WRIT PETITION COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:

                        ORDER

Learned counsel for the petitioners has filed a memo seeking permission to withdraw the writ petition.

Memo is placed on record. Accordingly, writ petition is dismissed as withdrawn.

Sd/-

JUDGE Rsh