Jammu & Kashmir High Court
Anoop Koul And Ors vs State Of J&K; And Ors on 9 October, 2017
Bench: Ramalingam Sudhakar, Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
LPASW No.94/2011 & other connected matters
Date of order:09.10.2017
Anoop Koul & ors. Vs. State & ors.
Coram:
Hon'ble Mr. Justice Ramalingam Sudhakar, Judge
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For Appellant(s) : Mr. Aditya Gupta, Advocate.
Mr. Abhinav Sharma, Advocate.
Mr. Sunil Sethi, Sr. Adv. with Mrs. Veenu Gupta, Adv.
For respondent (s) : Mr. Rohit Kapoor, AAG & Mr. L. K. Moza, AAG.
Mr. U. K. Jalali, Sr. Adv. with Mr. Anuj Sawhney, Adv.
i) Whether to be reported in
Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. Today when the matter is taken up, Mr. Abhinav Sharma, learned counsel for the petitioners produced case status report which shows that the case is pending before Hon'ble the Supreme Court.
In view of the same, list the matter after eight weeks.
(Sanjay Kumar Gupta) (Ramalingam Sudhakar)
Judge Judge
Jammu
09.10.2017
Ram Murti
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