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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

7. Dealers to be registered.

- No person including manufacturer/ dealer shall offer for sale or carry on business for selling Bio-fertilisers at any place except under and in accordance with terms and conditions of its certificate of registration granted to any person as prescribed, under Section 8 of this Act:Provided that the Government may if it considers necessary or expedient by notification exempt from the provisions of this section any person selling Biofertilisers to the farmers in such areas and subject to such conditions as may be specified in that notification.