Customs, Excise and Gold Tribunal - Bangalore
M/S Yesbee Values (P) Ltd. vs Commissioner Of Customs And Central ... on 15 May, 2001
ORDER
Shri G.A. Brahma Deva
1. Case called, none appeared on behalf of the appellants inspite of the notice. It appears that the party is not interested in pursuing the appeal. Accordingly appeal is dismissed for non-prosecution. (Pronouned and dictated in open court)