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State of Rajasthan - Section

Section 13 in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

13. Copies of memorandum of appeal to be presented to the Tribunal.

- The appellant shall submit the following number of copies of the memorandum of appeal to the Registrar-
(i)3 copies for the Tribunal, and
(ii)as many copies as there are respondents in the case.