Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(7)] [Section 35] [Entire Act] NCT Delhi - Subsection Section 35(7)(e) in The Delhi Co-Operative Societies Act, 2003 (e)if he fails to give a declaration on oath about his eligibility for contesting election as prescribed.