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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(19)The Returning Officer shall inform the president of the council of the result of the election, who shall, then, publish it in the Tamil Nadu Government Gazette.