Bombay High Court
Uber India Systems Pvt. Ltd vs Deputy Commissioner Of Income Tax (Osd) ... on 23 March, 2021
Author: G. S. Kulkarni
Bench: S.P. Deshmukh, G. S. Kulkarni
39 - WP (L) 7791 - 2021
VPH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) No. 7791 of 2021
_______________________________________________________________________
Office Notes, Office Memoranda of
Coram, Appearances, Court's orders Court's or Judge's orders
or directions and
Registrar's orders
______________________________________________________________________
Mr. J. D. Mistri, Sr. Advocate i/b PDS Legal, for the
Petitioner.
CORAM : SUNIL P. DESHMUKH &
G. S. KULKARNI, JJ.
DATE : MARCH 23, 2021 PC :
Digitally signed by . S. O. to 30th March, 2021. Vinayak Vinayak Halemath P. P. Halemath Date:
2021.03.24 Sd/- Sd/- 11:52:25 +0530 [G. S. KULKARNI, J.] [SUNIL P. DESHMUKH, J.] Vinayak Halemath 1/1