Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(c) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(c)that it is not pursued by the complainant with reasonable diligence; or