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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(1)No member shall vote on, or take part in the discussion of any subject coming up for consideration at a meeting of the Parishad, if in the subject, apart from its general application to the public, he has any direct pecuniary.interest by himself or partner.