Bombay High Court
Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 31 July, 2023
2023:BHC-AS:21337-DB
6-WP-6846-2023
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6846 OF 2023
Jayant Kumar Ghosh Outdoor
Catering Pvt. Ltd. .. Petitioner
Versus
Indian Railways Catering &
Tourism Corporation Ltd. & Ors. .. Respondents
Mr. Indrapakash Tripathi a/w Abhishek Tripathi i/c. C. K.
Tripathi for petitioner.
Mr. Amit Sale i/by Consulta Juris for respondent no.1.
Mr. J. S. Saluja for respondent nos.2 and 3.
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE: 31st JULY, 2023 P.C.:
1. Learned counsel for the Petitioner seeks leave to withdraw the present Writ Petition.
2. There is no opposition to this prayer by the learned counsel for the Respondents.
3. Accordingly, the present Writ Petition is dismissed as withdrawn.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
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