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Bombay High Court

Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 31 July, 2023

2023:BHC-AS:21337-DB
                                                                                         6-WP-6846-2023


             Pdp
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO. 6846 OF 2023

                         Jayant Kumar Ghosh Outdoor
                         Catering Pvt. Ltd.                                 .. Petitioner

                                          Versus

                         Indian Railways Catering &
                         Tourism Corporation Ltd. & Ors.                    .. Respondents

                         Mr. Indrapakash Tripathi a/w Abhishek Tripathi i/c. C. K.
                         Tripathi for petitioner.
                         Mr. Amit Sale i/by Consulta Juris for respondent no.1.
                         Mr. J. S. Saluja for respondent nos.2 and 3.

                                 CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                                        ARIF S. DOCTOR, J.

DATE: 31st JULY, 2023 P.C.:

1. Learned counsel for the Petitioner seeks leave to withdraw the present Writ Petition.
2. There is no opposition to this prayer by the learned counsel for the Respondents.
3. Accordingly, the present Writ Petition is dismissed as withdrawn.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:

2023.07.31 18:49:17 +0530 1 ::: Uploaded on - 31/07/2023 ::: Downloaded on - 01/08/2023 08:35:39 :::