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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(ii) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967

(ii)Notification No. 1890-XXV-II-67, dated 20th March, 1967 - In exercise of the powers conferred by Section 4 of the Madhya Pradesh Anusuchit Jan Jati Rini Sahayata Adhyadesh, 1966 (20 of 1966) the State of Government hereby with effect from 1st April, 1967-