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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(4)In addition to recognised teaching, tutorial and other supplementary instruction shall be given in the colleges subject to the control of the University or in the departments maintained by the University.