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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(1)(b) in The Orissa Co-operative Societies Rules, 1965

(b)he may summon any officer, [office bearer] [Inserted vide Orissa Gazette Extraordinary No. 500, Dated 23.4.1997.], member or employee to appear before him at the registered office of the Society, or any branch thereof and may examine such person; and