Section 31(10) in The Rajasthan Subordinate Accounts Service Rules, 1963
(10)[ that nothing contained to the contrary in substantive part of rule 31, the persons made eligible for selection and appointment as Junior Accountant in accordance with the provisions of sub-rule (1 -B) of Rule 27, shall rank junior to those Junior Accountants who have been selected and appointed as a result of Junior Accountant Examination conducted by the Commission in the year 1980. The inter se seniority of Junior Accountants covered under sub-rule (1 -B) of rule 27 shall be determined in accordance with the proviso (9) above.] [Added by No. F. 2(3)DOP/A-II/78, 18-8-1982.]
