Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Reserve Bank of India Act, 1934 (d)“rupee coin” means rupees which are legal tender 1in India under the provisions of the Indian Coinage Act, 1906 (3 of 1906);
