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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(2) in The Bombay Pleaders Act, 1920

(2)[ It extends to the whole of the [State of Maharashtra] [This portion was substituted for sub-section (2) by Bombay 55 of 1958, Section 4.].