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[Cites 0, Cited by 7] [Section 20(4)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(4)(iii) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(iii)that such a person satisfies the age prescribed in the special rules on the first July of the year in which the vacancy is notified; and