Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

42. Maximum Retail Price.

- The lease holder shall sell Indian Made Foreign Liquor at prices not exceeding the Maximum Retail Price indicated on the labels of the bottles and issue bill to the customers accordingly.