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State of Bihar - Section

Section 13 in Rules for Appointment to the Bihar Medical Service

13.

Every officer of the Bihar and Orissa Medical Service shall be required to undergo post-graduate training twice during their period of service-first between the beginning of the 5th and end of the 7th year of service and secondly between the beginning of the 12th and end of the 14th year of service. Failure to complete the training and to pass the practical examination at the end of the course before the completion of the 7th and 14th years of service shall entail stoppage of promotion until the course is completed.