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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(ix) in Tamil Nadu Regulation of Jallikattu Act, 2009

(ix)arrange to give wider publicity of the provisions of the Prevention of Cruelty to Animals Act, 1960 (Central Act 59 of 1960). and the rules framed thereunder and the risk involved in participating in the event;