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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(d) in The Orissa Development Authorities Act, 1982

(d)other members not exceeding fifteen in number to be nominated by the State Government of whom at least five shall be such non-officials who in the opinion of the State Government have special knowledge or practical experience of matters relating to labour, industry, landscaping, economics or environmental science.