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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Forest Act, 1972

(2)The Forest Settlement Officer shall also record any representation which the Forest Officer, if any, representing the Forest Department under Sub-section (3) of Section 4 or the Divisional Forest Officer may in respect of any such objection of claim.