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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(4)(f) in The M.P. Factories Rules, 1962

(f)all other precautions, as are reasonably practicable, shall be taken to prevent initiation of ignition from all other possible sources such as open flammes, frictional spark overheated surfaces of machinery or plants, chemical or physical-chemical reaction and radiant heat.