Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 35 in Delhi Motor Vehicles Rules, 1993 35. Pollution under Control Certification. - No vehicle shall be registered in Delhi without "Pollution Under Control" certification by concerned zonal office. It will also apply to the issue of temporary registration.
