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Union of India - Section

Section 6 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

6. Moving of resolution by members of Institute.

- Any member of the Institute desirous of moving any resolution at a meeting of the Institute shall give notice thereof in writing to the Secretary so as to reach him not less than ten days before the date of the meeting and when such notice has been given, the proposed resolution shall be circulated immediately by the Secretary to the members and be included in the agenda.