Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Bihar - Subsection Section 29(7) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (7)Only after the orders of the Cane Commissioner or revised orders or directions of the government the operation of any purchase centre shall start.
