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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

(b)No application for admission will be considered unless it is accompanied by the following:-
(i)Attested true copy of the mark-sheet of qualifying examination of the concerned University/Board.
(ii)Attested true copy of High School/Higher Secondary/Upadhyaya Examination Certificate.
(iii)Certificate regarding Scheduled Caste/Scheduled Tribe if applicable.