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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xiv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiv)"E-trading" means trading in which billing, booking, contracting, negotiating, information exchange, record keeping, and other connected activities are done electronically on computer/Internet.