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Sheela Devi @ Shila Devi vs Meena Devi on 17 May, 2022

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CIVIL MISCELLANEOUS JURISDICTION No.539 of 2021
                    ======================================================
                    Sheela Devi @ Shila Devi

                                                                          ... ... Petitioner/s
                                                      Versus
                    Meena Devi

                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s   :     Mr.Dhirendra Kumar
                    For the Respondent/s   :     Mr.
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                    PANDEY
                                          ORAL ORDER

2      17-05-2022

Issue notice to the respondent, for which requisites etc. under registered cover with A/D as well as ordinary process must be filed within two weeks, failing which the application shall stand rejected without further reference to the Bench.

List after service of notice.

(Nawneet Kumar Pandey, J) HR/-

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