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State of Jharkhand - Section

Section 11 in Sai Nath University, Jharkhand Act, 2012

11. Officers of the University:-The following shall be the officers of the University namely.

(a)The Chancellor.
(b)The Vice Chancellor.
(c)The Registrar.
(d)The Finance Officer and
(e)Such other officers as may be declared by the statutes to be officers of the University.