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State of Tamilnadu - Section

Section 6 in Tamil Nadu Prohibition of Child Marriage Rules, 2009

6. Assistance needed:

Sl.No. Assistance available Yes/No
1. Counsellor  
2. Police Assistance  
3. Assistance for initiating Criminal Proceedings  
4. Shelter home  
5. Medical Facilities  
6. Legal Aid  
Place.........................Date...................................................................(Counter signature of Prt)Name......................................Address................................