Sri R Adhikesavulu Naidu vs The State Of Karnataka on 27 July, 2011

[Cites 4, Cited by 10]

Karnataka High Court

Sri R Adhikesavulu Naidu vs The State Of Karnataka on 27 July, 2011

Bench: D.V.Shylendra Kumar


BETWEEN:

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an 2Q,G§,20E«'f}.

9. Learned G0ve:*:'2m€n: advgciéée 

directed to secure the .Sp_c3cia;i VI}ép'.i,g.§'1j"'

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Arzyzexlare G5 and aisca {:'E'&f2Tpreser1:,:<: Qf ~ 

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the records Q}'7iT11eV.BDA. ' " ' V 

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A :;é?10z'iE'§;"ES present Z9e2j'Or'e the Cauri.

   jjThe Special Bepazéy Sornsnigsiarzer
' A _";g»,:;Fzr:;.1"%"aad passed @§"::Z8:"5 :':"zfaz;>o:,ar af she

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which the: Ianci aIz>:<1gg.§ with the s;i'.ru<:'£.u:"es o:j;L....i:i»3>ifiE}j;~ 

i.ak€n pessession of by ':;§'1i:3 3312161 aCquisi7Lit§'s2: s:€f"ﬁ~r:fe;: ":a::<é_ 9'

i;ern'1s Of Seéattion 18 cf the LA Aezrtgetc., £2.zfe'*;1i:§Q 

being quasheﬁ on the pr¢3mis€:_t.hat ié; E \,vii;.h(5-Hf.  21i1t}ij0:*i*.:f"'a

sf Eaw, withcui. jurisdficition   ';_'§1e. é;}pé1"ati0I1
of section 27 of the   expiry of
period of five years  : d:¥itsV;'.: ﬁ§ 'issL1e of firm}
notification 6 BEA had Hm:
ilnplemexﬁfzéi manner within a
period   2 -the date: of issue of final

n0%1fica%1érz.;£11{i 11""; féici 1i;:'J:. "3f':L4'*4S:p€*{E'; of Subject lands xxrhemin

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them am: Eiving t'.h€:r€ zméi me BEA <ét3m§z2g Lip "-1i?ii--ié'._é"zn

award in ?c§E1::: year 2019 zmd amzgxrci. z':<>'¥:,i<:ess 'iﬁgiriggg-.iSs;:1:':.<;;i V'

during April 2810 [Copy at AI§E3€XLi:1';f;~;'UI is r1'c;1{;VﬁEz';§:: s1f:<3r'*{.

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Qperation. of   2'? of 1:.h<--: EDA Act
which  years from fhe date of

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_ iII2pi £:§Ei€i}fl&1EiGi'i' the Scheme.

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}7§*.&3:{°E§ f1:'e:.>m this <:§a?€;::é af p':.27E:>§3'C:;:1'£;i{H1 in the <>fﬁ<iia£ ggzazegﬂe of
ééiiiiaraiimiz umder sub~s§<=:cE:i0n {1} 0f saciiiém 19 <3? t,E:'é*--833

Act M3'. Sumaztx. §e22_r°r"2_eci {?0U1'}S(f§ fbr E;h.e ps3é.i§:A€§>;:;sg::*5gfizéxg

placed r€i'ia1':c¢: an the decision of the: SlIp§€{§E1:€'C'{?E3.i'§' 31:53 

the <":a,s<=: of 'OFFSHORE HOLDIrf(§S:'PR1VA1'E_': 

vs. BANGALORE 13EVELQPMEN*1§ AUTHQR:Ti*  _

GTHERS' reported in 201,! . }';§§;%'£.E}""}.'}. is
a, decision foilowing t:he= in the
ease of 'GIRNAR     STATE or
  I which was .9.
decisian    éf ths pmvisions 0f
section   iéﬁgionai +8: TQWI1 Planning

Act.) 19§6 zmtii paﬁi{::;3..:1:5'*:f€fere11CEt and r€h3.,r1<:e is piaseé

 can thg% §§'0E:a€e§1'é'.S'  §§'ara§§"a1phs 26 ami 2,'? of fhti Judgment

 * 03"  S'§;p::<¢V%ne% Cams': 1:; OFFSHORE HOLDINGS' case

Es5L:--;:)§'§':;:}' ré:;1%i_;§_-::1g§;;::'s; u._mdé:r:

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» wfgéfcffa is of siggzifzlgtarzce, is Secéiera 2?' of the BBA
A ' -rfici w?1i§:§':.;'€c:§s as zmafer:

"E22 Au£"§w3*i£y m exemgte ﬁhe
scheme within jiae gears ~ E/¥'?z£5?"e

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43
ﬁxes: s_=sc:§1€rm:;'-:  ékriggimaliy fi'EiHE€(i §:;j§;' §:%1<-3 ESSA G?' 213 madifie-tai
O1" ame:":d<§{i afﬁsr E?X£EEE1i11i¥1§: 'i'i'":€ ab}ec:{i:3:::e;,f0ppasiiiiszm is

the prcygwgezi ta a1cc;v;ire: in 'E;€3£'m:'-5 cf the _;3:j'€Eii§;;i:Va:.zi_ry

z10"*;if;E<:aEi{3I: Ei.§".1{§ 21323;) d:*a\2x.-*5 3:i:I:er1i,i011 to '£116:";3.;'<>vis§<i§:*:s" --{:s5f_ "

Seaman 2'? Sf '(ha ersiwhik: City ir;i'zpr{§Vé;:11'+::11fé.'Tf:::--3:,_B'd;1rﬁ

Act which is 21 provigioiz C:i3ff€Sp0'Z1di-ﬁg *t.rs-7.13116 'pr'k?:~s'e:"1%:"~}

sséictiorz 35 of {he EDA A(%£"V'€x:%1 i<?11i §f'<;sfi:;éia.§:11  Wéaw is
referred to in sectiorl   if.<}  that 21
c0mpL1§sc«ry I:1CCj}_1Ai_SiUOQ'_..{1f."LE1I}!aVA'%fsFE;i;i'.. 1%>ﬁ¥;}'é§' the BDA Act
Qannot be u pres/isions of the
BDA Act al<;11.@,'3€E:{:;%;    zﬁg-c:£§°ssar31y suppiemented
by fhg LA'  insafar as they are
neeesszsﬁd fagking fm"'r.her a.<?'££<m under the

B_DA;'}{:i Qmte S%.a:gé'0f" pubiiceitiom 0f the deciaratiazl about

 £3163'.$é1ti\§'i":§:;;§.$ir:;v of the Stale Gaverzfzmem, Ebr acquiring the

 GE 'gilt: §ch<:~:m--': p'r:)pz}s€:€1 by the EDA

-- is Qvéz' aiéé pt? "the pr0vi$§0r;s3« 0%' E=§«€i'{T'i1i(}I1 $9 Qf §§'1(: EDA Act

:2"»2.,11A?<,§' Likgeréfore s;ub:31i%;:~3 Ehaif; ésvem 21$-S:1m_img f;;=r a:°gu_me'm:

 '{ha%:. {E263 §}r{:sv§$i<}§:s (sf s~;€%€:t£{}r1 2. 3.~A Qsf iihéf EA Am. ig

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p€€.i't£{:sn€3:"'s and if ibis? §°€sp{m<ie:ﬁ..ss &;E'€ p€:'n:£*7;.i:s::d ta iazke

such £id'J€§'S{""3 a.{:t:0n zzgaairzst. ihfi p<;%i.i_t.§0m:r$§ ii Wiﬁ v'i;"i.:13.iiy

arrxozizﬁ E20 E5'§"B.(?OE,i.§'£7:§__§iIi§2; Eav»-*'iess.3'ne5s and £9 ;;r":<f§V§:'r;4;

respondents fmm in£iu1gi:r1g in Such eXé31"£:i$e';-._acqui$.i€;i.{;I:£ V'

pz'0C<'3edingS have :0 'be iiievitzibiy q'L:aS'h<:d  -:§th;§ S '(',:'_"'i.E;,'Vif"L'.V. 

28' M1: Sumarg also sL1bmitS -E1131: i1c3_ﬁ'impFc::13§3r;_tat.i§>nV92?"L.

the Qrigi1t:.a'£ scheme j_'ﬁ 31 su§:&§'i:@r1fj§1i "§i:1;%.V:1:r1_1:fv{:3r 'within a
period of five yeans   of the final
netificaticn as C'j(}1'3'.1;f..3"1"}'1}3}:2L4;:L':t.",.d ':'I,!}1";:'i%3V;fi  0f me EDA
Act 18 Verjg.   :;ivI'1',!  year 2010. the
re:3p0nd§*.1':t..s_'§;>:r.6%i*e;:'1$f;:jL1sj._:fﬁéki'1%§: ;1\§§a.rds which meant they
have nzﬁyei' "of the land and if the BDA

haé H02; §-3\2*éﬂ4~'§I;Lké§"1._§£:iS'Sé§%"$iOE: of the iandg {he questian of

 }§I:1pEV_€£':s1%3;;£tat«io:1 "i)f«.;t__11e» SCh€E'E'1€* in any naelnnsr GI' '£0 any

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ih€7r§:?f5{>re €hé<j;:°e5'§ss in faaii: no :3-;:2b23"{:a::t,;:3l imp§ememaii{}n 9:"

  Eggha $<*.h~em;%3 1-=v":§,hé:2 iihe p{:§'mE"£.i€d s'?::a:%.:.ﬁ:>'ry periad.

 



éﬁ
2%, §?L:ré,her :%ub:nissi<>:1 GE' Sri. $uman,, _'E<3a;:"::€-.«:% C(3*L1E"iS€§
an behgiif Qf tihii p<--:tii.i<>:'1s3::'s  iihabij sgmy ggmxser ve.e:ai;;'€d in the

BDA is for' pmper exercise <i3§ p0va@:;* wi'i.E':in %;%1<:~ rézaiéﬁzéﬁbla

time and an {he r€:1eva1";.{. c0nsidc3:r21Ei(}'ns, bzj:Ai'.:---paSS1'f:g§ =

awards afﬁer izlpse 0f ten years E£f,'"1di<'§5'€3Y€H z:1<}ri ﬁ2§s' f"f5('3r:f; i§*1§3 V'

date of issue of the finai :"1()f.ifiCa't1i€§1:i'}V'ii'£71df3I' Ss:~<:%ii:?s:; .l9i["1._}; "e':';§

'me-2 EDA Act is :1_0tE1ing buff;'~tE;f:._:1:1réa.s0:1;1hEé;- é£rbit.rary"'

exercise 0f power and §::1._ Suppc§1*%:Eézgph $L1"E3mvi"é:sion has
piaced rehiannrze on the  caurt in the
case 0f     AND OTHERS'
reported 1115    and has; referred '£0
   in the earlier
d€:CiSiG1'1 5(3"f! {ﬁe  in. the case 0% 'STATE OF

GUJA;amfr gig ..;EA1;"EL;'-RAGHAV NATHA' reported in AIR

   .....

§E§';v. £%f$P?S.&.£%M*$ C2255-3 {s;'u.pi"a}, "t.h<:=: Suprerne éfieuri; V V' 'f(}E,1I}":?1§ fa:__a:Ei..fa£*§%.h 3.1": {>rd£::" passsé by théii EE-zmséz Aiietment, VFi:'§ﬁ§§f§E" {:6 519%. :e:dv€;r$€: {:0 Elhﬁ? i11t.e:r@s;§. 05 .21 texmizi. '¥::z*h{}Se _' -é.::.;£i§a}'€£1i:'y i?::h{>'ugh waﬁ 3.10%, u:3&e:"' an ardﬁi' if a_Ek3§.mé:{:€{, ' we' 'F€&1S€3'§§<":1b§€ E',ime"a§t¢r issusz of {he fimxl z10tifi<:ati0:'2 unéer __se§:%.§::;':;':_ £3i"'%_Ei'e.__§.A Aati being characterized as €2X€'}:"CiS€ sf fef 5:;§;2<:fLti0f1*";. ELA sf tbs LA Act": in the sgtamtéé book asa " E%;st,2i€:_{:€ is sgzzbmiig. Ethai: pEiSSiI}§.§ sf awaifiis 95;. ﬁiffeyent

--. pm%I:t:s sf '§"iE1"i€;';' in zr{:ésg:;€--:a:é; 0%" $33,213:} p:'€3Eir:1i1'12zr§;' :1:3i:§ﬁ<7::a.tée:;n 48 afi:€:* i'.?1<? aéxpizfjg <>f Que jgear was Ezﬂfiﬁs'; "M; be 22::

unrea$<>:3e1.b1<3 e.>;e:r(:is-3e 0f {.213 re:%vi$ir:>n.a} pmver 9v<zr1 'i'1::.h<-3 .':"ibS€'§"£CE': (iif any p§'€SC3fi1T)€*.C§ §3e~f:§<}<i of therefore submits on SEiI1'i€;"'i E1H&11{}§;§'}f ''£T%1s3:__'ia.1é--cf ' acq'uisitie:)n. officer ac::€;i11g_>; 11> gags and for taking up follow up a»::!;:'fo'n {:11} act.1i<:>i':s which are inStan{te5; €::Vi;_x§:§1;fe2i;éLs%i§§%:;i{<: of V power, power being :«E.g;:V1:ig.1;:':.pse:;:;'A;c>§ xtime and delay. L V 9 V

32. The \,ri§:vsr§{Q'f :ij:*Jf:i:he C2186 of 'VEDA PRAKA$1_'i_V £1;'\I'.1i.? 01? INDIA AND OTHERS' SCC 44 expressed in the {:0n.'teXt 0f',__ii"t:Q ew{%a3.rd.;<3"1;being not pasmd Within 3, pz>5w€:*V«b€:3}*€§éf:':;if§:"{:as0n2:1§3§e éimf: €\='€E'E p1*i(}r €10 §_r.1t.:"a:}@:2eti0I:2 4% Wm xrirmaﬂy Eeaci {(3 an aeii. sf :iis<:;r'imE:1até<}:1 an {be pazi ef the pubiie auiiheritjg 25$ <)w:1ers»3 of iand S(}[ighiiV*'§,()5 be 21Cqu_i;'e<;§ Whiie are :30? <?:er:1pe_:'1s§z1i:ed within 2:_§e;1$e:i;ab}_«e time on pay1"ne:1t':/C<>mpensai:ieri being f:>3'i.1i'eQmiV:1gL'ﬁnly aft.e:' passing of the award arxci ifC§ﬁ}rr1}j'e::.sé:ﬁ:ie11--ES.'-r;:i}f'pai{i« within 21 reasenabie time, with the«'eQf:;pens2;ie,i.(§n }C--:.EI§t.0'.1;1"f1':C'w.

beimg' pegged ziomrn t0 the _xF9;Z€f1a:*V_ {$3 Heijate 0f preliminary znetificatioriieiifadegi eeeVf,§?3V:#vL¥%«of Act, it is a clear case of arbitrafyi and therefore also subniite the acquisition pr0ceedi1}gs1 the Eapse of the scheme}

33. Reiianee vi'sa:s.pZ§.aeedV'*~gégn the decissien of the Supreme ":.'§?0'i,119li4;.l'&:'i§~§..e{hen ea;sxe"Gf"'RAMCHAND vs. UNION 01%' INDLA' A1394-{1} SCC 44 and in particular to parAa.grap,?<1%;_& "? :35 this judgmegai: which regaﬁs as Lindeg':

A In the C5338 ej' Séaée of Gzgjarai U, Pate:

A °~._RagE2a.v Naifza, ii" wc;;s eensidered wffaeifzer in a _.€§€::zE.z,a§e; gjifeg" exezmse of fihe passer, me §'im;e«Eimz'{ has been %jEZ'>:ecE, {he aaa£?:ar*€.£.'g,;5 wile Ems ﬁe us; ziingg raizigmai (fisZ"in<:f":"oz"c §)£?Z§,U€€3?'f; E}'E£,>: <>z:::-we sf :.?'z:3g,f"gff"iE'z resporzcfzsni. a,2r':<:E {he <?a,:=;es:~; Qf E,?'1§' 0£'E'aer Earzd gwzzers, :.vE10s£> Eztmcfé; {£J€E"'{-2 exciiudeasi mfraffa.» {he ae:'qm':;i£z'on. 'v'§/"?'2e:':i gm; :5; 80, ii appears £:;3V.;;:";:;_4 ihaf. {E16 22%;}: o;f'E'2.03§.iie d§SCfi?'?lff'iC€f'iOf'E ir§i2f;ffs_ Q;rja'c§- V viiiaies {he dezfision iaiceﬁ fag; :'h€;?-- S:"aZffe- 'V' gOU€?"I'Zf}'1e?ii{ £0 coz'z§.:"2'zw:3 u.::':.Z'z. Z'§7i{-3 acqr-:.;isfiijé9:': agaézisi :§1ejEf":?'2 z"espe3:'zc§ezr'2§:'s_£.a.rj:&.," 4' ya': eiggezm iii) irzdicaifze i:h2_ﬁ. 2:3-2y"V-- p{:>We~E:..'iz'§<:h§1d§'11.gjw éésctretéolmzxry p<>we;r $h<>u2d bé*z:§:cr(:i$é':§.iii'ég ﬁLf€&1S{)I1ab}€ manrier and 1101; in a§1"~..;,1rb.iVtre1r3f »:11xg3,:*::'1er which per S6' viaiaies ArtiC:1€ of 1;he_.{Z§i11st.ii11i:,i<:>h;={§f' 85' M3: SL1n_§.aié::~~ the petitioners Weuld draxvg '.:r:':%i§;1i'<§r of £316 _pr<>gre$S cf that éhe act: of the State (}{;;£e.;j:ime:'iVaV§,_.'i£;§. ﬁ<-§§%1u:§%§'gg"':-3(zﬁtifigtatian uriéez' :~3{«3<:hon 48 of 11:3:-3*' LA V£'u;t'é';;'" w§";hdra\¥ir;g éhe very amuisition an £éX'{.€I":€; af 3 aczess 82 ggzmtag Sf uVATf§v»§§i,if°i<:2:::i<>:é §8;i1€€§ E'?.3'2€}G? and fs,:r?;.h€:" _ iz1C0i§';_§321t.('%.:'z§.i=é*'T' §1{:t::§<>z1 Of {ha Si.a€',e §<}V:::r:1r:1€r;'i:f BEEA in n izirggii €:»:'£.€:m. Of 55 ;42.<:*;"{a$ 5 §%..2:§':'?:.as ta privates ,_ '_?§5::3e:E <§w:';{3§$ and i'.}"§{"3§§" €',E}I':E§T£{}E': g2;e:::;er2iE_ §}€::w:>:3" 9%' a;%.'£,{)z*§1€y ;3:3;s%.:fgrC%,:*«_%%Es: L* 54 finai :'1<}i:§.§'i<:a1£.§:3:'2 hazz-2; r:«:}'i: =:mEy' t:<3i,21;§'iy vit:§ai:€:d the aC:qL:isi§:i{>1": pr{><:<:é§t<i%:3g&~s; but aisa has; pen-*e{i the w_a:; zfmf eziperaiimrz of 3e:<:i.§<:s:2 2? 0%' Ejhe-3 EBA Ad, E1i'1.£':3}..%A'.i?:.§;%. j§}I§3 schanzze §2i:pS1i£3;§.,;,§, ::1";i3:1g$ r§:\.,r€ri;i2':g {G E'.11§:__ :3:.:;az':':§_:5;<: :2:/2:€._« pﬁtitioners zare 3.3 a maimr :3? riggiﬁi. 6-_-"%§f1£:i'i.i{_%_<_::E'-.§5;g_ £é§3_€}: ;:)r(>tect.;i.<):1 {mm '§:his €i{}U.}."T; i31'a{€;k3';I1§;;w';"i€: j11F§V5£'1i:Cﬁ{}¥§: é1:n;d'= reiief ms:<:¢3s»;s;;1riEy be g1*ami'€:~c:i"ViL§7:§:'L3i,_V as~; . i§}rWir1 She prayer in the xvrig .g_1f=;ﬁi§.a'b1e Yixaw {T3 the writ petﬁionara _:_»,md '{$1_<-':;:{'«:-:-f:7r;:»1;§V3*,VVA writ petiizieng S1-igghﬂd be

36. Mr. fbr the petifgioneiis {£50 Sttbmitsé " '<1fC'Mi;:iSYaﬂC€S 0f CG"LiI'f,S net iz1t6:rferi:ig.,_ 'ém;i:%i =.ﬂ1e ':i{%q;£i'::§§ti9n §1'0C<»:edi.2f:.g:9 where 318 dsiayghaﬁ béézxi .§r'd@€f'Ey Qxplaimuii 2255 in the {tags of 'M/ZS.

iiiieiffias LIGHT RAILWAY samgzw L',£'3.; $36 , S.,§IG$P£iR & QTHERS' ;:ep<}':'i;s:d in V . AIR": 993 392 and '$'/'YAL}'}£&VA.I; HQEFSE BUILBING M M' ;5C?®;S§g "ésﬂsggir-Y vs. if 32; mutmggg

-- :"%::';.§3{"%'r*£,%:c*; in 2&3'? {9} SCC 3&4 W'hE'E"é*3 ciaéiay 0:" '£2 §J€3.,.§"S anzi §% Z£$%$§$$&%%&§\$K§e 69 5% Staiier is:-3 E'E:§-*3 !:3i;g;g;§z:3S'I%: s54;€;*::"a«-*i{'%€: <};1_:'j.§.21:1iz2?:?£§.{;§3/:§.n$€',i%ui::§;r:>*§f:

gziazim fer '€'h€:' 5%§€f§'Vi{f{i {>5 E:h< :. p€<>pEi:% af met? {:€>'u§1E;ry a':Té{'§;.?if. is <:gfaz'{iarz°. S0 :1} §;?3€ {"i£:1S€;'; cf éhs §€;'fSE'3CE"' §{)n3"::--»; of $3 an par far' this p'ur§305.sr:: <3!' Artiitké 1?; 21§":{%.._1?§'1<;i;v v&ii§;:..u ' {E16 'Siatéf' saith 213 the sE,21'mt::>ry %3(>di§:S,jn}:_--j:_:i2,i{':§.p4a§.'7E::'c;s:§§,@:fés and (ﬁber 0rga§§i;»:21%,:i<>:1$ 21116;' 3:6 t§i::3:"€f:)'R'3TV;;;ié*g<%z:jned; a¥nd *. ::@:":t.§{:>EE€d by the Vééry (:0;:1;%'i:ii'.':§_§%;>.ﬁ;,;E_'V which a State Government: or :§}3:r{;t?§i%f1rr;eni is amenabie, AS eXp:"6SSe<.:§ by' they the br00d1*:1g 0mnip0ten<:¢'.;0% and oversees all State ac?Q§:§§,1§V;:§:§Ei;§;<;%" V;(L}{;(:V):,rg'>::é'a';1':1sc3n'{ per 56 gr by the 165361' the form of St.atL1{0ry b0di€s§ 5:1} have €O"*a§13wé5r_f,i1Aé Gf é3qL1a_hi;y and 313 its actiona .._and ,.*Z'i§§'"diii'S E}: €.f5:w--_.E.<) I1'.§'{§ESE§£:1§"'iE}»' pass the ﬁe-Si sf faurnesa ":_a.»:3¢¢§' --F1£§i§3.,fé1:E"b§§.f'é3ZfiE'i€3$S in S?;21%e. a.::'{;§c:':::. 8% i:g*:{EE:g;f§"<mr::§, it can B6 maiiiiy inﬁé:-rreé thzii

-- ail}; ;§?'<::w§:§;::', "g-my 2?,L:i:Em:"i'i:§; c':<mi'€--:rr€:<§. 0;': §:}'2a:-"r S£.21'E:é3 ami any 3357,}Siliiigiliiﬁﬁ 23.§<:i:"; E10 'S"£:3,€'€:' w;i$;hin étiiaas zzaazzrzizzgg <2'? Artﬁeéa £2;

- .¥:':=§ fghe C{}§}S'§l§E.E.Z'§'.§{}E"§ :3'? inéiz-A £3; far pu%:2Ei{é g_§<:2{3=:i iii} s~;:2b~se§v€ 75 time: {sf issm-5% <3? p'1"€3:}§.H}§iE.é§i'§7 2'3<:iTi§"§.{:2x.%.i0:1 wh<> {rem {*.i'£:h€§' c;ue3t:i<>n €113 Iegaiitgy 0f the ékifgliiﬁiiiiﬁjié. ;3r@(%<:>{;=:{i§:1;;§:ea: €§1f gut ﬁferth 21 <::§&im fazf an 2::.§ts3?§13&i.v<3 land (31% Siiie if.' The Slibﬁﬁqllﬁiﬁ, pur<:has{~:r xvii} havsé £10 ,_i*€§3i'v--.§:@r1i;eri'£_V ' with receiving c()mpt3nSaJ:.:0z'1. and é;§ve1j:...(t21fjI";i'1{}{ .gt'2.6$%:i':Qn a<::qL:i$i{i£>I1 prc><:e€ding§s'

89. This argument :5 {:<>unte1"'€d by Sri',"S«t1'Ii1a1"§.; Eﬁélfﬂéd Counsei far the petiiienéfg.'At:i'i;:?;:u:'fir$_§:§2~ .AAf:;:%;"é3"'_.<:0r1dLiCt 01' the EDA in a1i0wi::g":_h:c p€g%_I'iQ'5;. :£3f11.131 0I"V_f{§V§f:£'I1p1'£1C€1'}C:§7 during logg mtervajis §:<.re":"i'3'--Wh'i-lg-._t'11.¢i'§3Wfiras E01: of cgnstruction activity g{}ing'*w€)§: :a;j_:3u:1é:i .'§3ubjr:c:f§_Vs§urvey number and the construiﬁtien. b5e:i';1g _"11(:»€«$1....__cons{>:r1an{te with the scheme prGp0undE;§i by f§':.<-3V 'i3D,§i"«-ai:"i?z1ria:3::e and men deveioperg ef the "&.1f€:-,1 beiﬁg ifjsﬁividuai private deviﬂaperg aréd {€521Si:;3'1,:.<:;t%:éT:":~§ zmd t,he:"~3i"01"s {:11-:21£;ing gm inzprasaan in G3";-

};;;;:{§;vA22'V§§TA"§'.}*:z:~ ESEEA E2213 virtueiiiy aba:1d{}m5d iiss Séﬁhﬁfilff fer ii:*::pEe:;r3*1s::'1{';£:é:t§<3:3 sf 'giayapreikgzsh ﬁiarayzm Nagar EEK E"..'1r:as§€'. " 3:951-éiha ﬁa::maI gsizméi, i;,h.é3= Eeggexi p0§3i'§'iUE1 in térms ﬁf €§_€é:V;£T<§§*2.2? {Hf {ha BEER Eazéi' aim £>§:€:"ai.e3: zzgairigf. {ha BEA 21$ 88 am} in ¢::{>:*:'é;;'2.:;xs*e:':':,§z,>:/1 Sf ixbésr 5:-;ta::zi:i.<.::.°*}; pmvis-:£0.t1ss amii '{'4§:_1€2z'€:f<}';"s: Lvnit sf n12'.:.:1{i;1:m.2s was dﬁciiﬂﬁd.

81. Ex2::z1in2:t:1?s:m in the presééni; writ; §}€f§',§§.i()¥§7:=§'-- :s<,,j1:W{>T':*a%?:'.'i--;.*1 ' the COI}§Z€}'§Zi', 9? the aigtiiien zmgi ord§:rs..p21s§§éecE shy: :Eii£:._§'_:}1Ea;i:.g V and ihe BSA whether are «:>§':e in é:.{§1"1{:"a1ve;iE.-ET;0;:'; steiuziazry proviainms miezssssiégiiirgg E}1€__ CZ'>s§'§€5i"v§Z?§:v:§:"i7'fw'VVi;)5}§'V v.I:°;2"E; ' 3'urisdic'{2?<:n sf thiS €:0f,E;L"1;V.f("}i' ..i'.'i§'E>%§:V§i*' fa} 1vfii;'«:3f~e§ertiGr;1ri. Themfore, reiianccr plaicgd; <_>f the Supreme Court in in no way advanceg the" for dismmsai of the wri€:v'V}5é"f§t§;§%;§fa :39' " V ' 82, Siﬁgjié iiggsf éhe iearned Singie Judge Of thig cggui "is Case {Supra}? 3330 i5 119% 9:18 "c<>nt:,:.§:::i1i..;g.§ %a.:3.y 1*:§2;i5':"?0' a:':e:rE é;:hcr<:'£'e:°e net; 21 preceégzztg ':'i:q%;i::'e:§ 'i;.gAA §:{é».§§5j§§{:~z%Ieci er appﬁiedq but 9,-uffiatzg ta Qbserve '{'ha€: ~.f'§.§1§i €.'§£f{Ti§;1{}ﬁ {E8638 $191: cGm.§:1£~:n& for aiiqteptargite fem' 21 A E§:§<:;§<-5 e1{*i:i:3;:" is: 'aha: wake {if S§8JL"Li5iZ€>F}'i' §3r:}v§s§:§r2s ggaverning _tfE;:.e1g:m:I';€~.=*i:"-3§{3;<15 amd aaisi} far éhe I"éff€iS€}E3. ih.21i. ?[',i'm '§§:ig%1 C{}'iiE'il » r

35.' §G {big faiii..H'€. €':.'/"$2": 'f§"<3~m Gui: ef .1218 =2?u:::"€3:s; 29 §§Li£"1E,é"i5§ {Bf ézmd if furiihsir €Xi;~::::1§: (:2? 55 aatres E3 §._§umi:zxs_e is-3 '§é.1§{f;'fﬂ e:>*g;%T;a:2€E haméssd ox.-war $0 a private ci<:x!e§0per for f0rzI.:a*:i§;:1_"L':iéfT_A'a¢ Eayozit at variatlce Wfih the mitiai Sifhﬁffﬁfi, $h.c:V_ i}.Qv$i*:1:rw=:1?:t. V' ' a.Es€:: agg:"avat.€:s the s%tua1t.i<):1 by is::;z;£:f;f:§._ 3, ':*:_(5t,§.fi+;;Aat£A<)rf., unéar Section 48 of ithe LA: fxctt «"ib.v'§2*it.hdTVré5.;f3:

acquisitjcm prsceedinggg in 0;? 3 EECFES 32 guntas 0f Eand {c<j}L#-;;X:fT21 '§. €ve I1Hwrhi1e the §'e5p0r1den"z:S i:'} s1?1j1e have baen Clambering '':§£€3'''éFH91€1T§9Ht9d 113 59% i.run«::at¢vc_I__V ';fng§}1f}<3§ to substantiai 11'}/}~p1eII'ié.1T}t'c"§.i1sC';1;:&.' C3{i "£10 avoid the applicabiilty Of section 2'? "c>}f_f£:h_e '

86.' 'i:~3..n€)'£xh§»:3;gV"rj:L1E.V31: ﬂEu3ie:>n an the gjaré; 0f iihe State :c1né._f:§;s: ;E:"§:.M}f5§A.'{§.if,E}€§" ice €3(}E}§Z€Z1.§. Eghat. the S€:hz':%me hag been §§'i;}37s§5;5;;3.«£3%3;aé«V§:1};__ _§§i1'§§ier:1e:":.i<3é G3' {hat si:C¥;.3T.m"1 2;? 0% {The RDA .A:7t :19: a'é:'Er:<1{ét€:é. 'bu: on {he oiizer hand? €V€Z"1 £0 izhis "'_é.,«:3.§".'T §'§"if;" SEBA has rm': péaced bééfare this *:i'{:%L§§"'?;. emf; matariai

--§f.i;€§"§E§.<§§{fz:E;<;*: 3.3 ii} in "<~,»-'i£'§}§:1?:. m.:;~:m1€§' {E19 $<T:E':€::3':{;% hzsﬁ been ' $2 d§=:*s<3:E<>§3m.€:1€: beizzsgg 2":{>'i:: .3. s+;u'E}.é~:;iani';iaE ésxtmgiti <}f§e1z1d as haai bﬁﬁﬁ (}I"i§3:iI':E3;§Ey §}§2}I'H1€{i fag' iEfE.p§€EI§€;f§1*iE3iCi{}E§ Q? the sa{:_b.e§':':<:.

but 2: pam" {ra<':':.1'<m Of ihs s;%xie2:m: 0f E2,-1.12e:§ as §1;§é§._r$3.¢fen orégiinaiiy indicaited in i;:h<3 ;32'r3:Ei:1"1in::1:"y nc)tifi£ta'{:i.;c2.:f{,' »sf§EE§4§;;g1{:g 011 {ha said Jticfgzlaem: is {if 110 axzaii £0 sav&:.. §I"1:2-.55.:-E9:'€::tit:' V' from the vice of the ;3r<:)vi5s§or:s {}f:S.€§7£}:0I}'.g?".t.E};F'3"B}_).;'5;' V Act.

88? it ES Qrﬁy because §eari'1ed.;Ecs11r1A:§T€E 'f§)'r'ihe I°€Sp01"I§€1T£

-- EDA 351$ ajiso ::::t;tei§IA"'éiia1';3;r1e '{";{:>.{heI pogiiiong Mr» Shankaranarajgarii R;<.1o,€ '"'1<~:a'r1:1€€I=-.._g:oL1:r1sei for the respondent u1'g€c:i that the Wrii:

pet4it.i0ne_rs.._1r:éi:,z§:§' ﬁ1=:';;A_V1_oa:::}1.3-?__ {{i ';<21;;i:'ii:ai:1 the petitions and 5Eh€I'€3fOrf3.' the 'writ§§;»:E:fi.:t4i;§I2§{"Léhbald be ciissméaséd in Eimine wi'{:h§::ui g0;1ng~~1?HEit:e fj{}vA:{f.--Z1:i'£3.I"41§1€E° of impiemexmation {}f the »$::::hemA£-V0: :'€7C:&:%fd"é§' €f.§':@ 33% which hays 22.E:r€aé}? bé-26:1 ' i'3{}?Li{::€i5i' 3}-sd zt'<;:je€;€i€%:f§'; """

3%; "-.'EV?:"e:'%5é1 "_'7'L_:»..%-1:5 §é:§"gz.:'n:§%::i, {>5 ?;:E":er<-3. 'iseéﬁg :10 Cisiiiberatia r:::::"

_m'igE§gs3§:§'V.__" k;?£§'f;dz:<::.E, cm {L316 ;}a1§"%. Gf tile §~3§A_ fer .._ "i2:; Eye rejs%<:i::'3<:§;.

E33 impéestrn:3:'2E:.21i:i<}n of ?:'.hi'? 55§{Z§1€;".'E"§'E€:x hm'. {>31 the <3i§1<::§" hanii. £:h€>r delay if 22.12131' in the £z:1;;>E<%':m>;r2E:z1i:ian of "aha E?>{th£f:§"I§E? being 1/mt émiy {£136 £10 ¥.hé:% Qéifidﬁiiify' 9f 2} §.§;€::{>ci mzmibemj é:}_§=:,s;:*3§t p<~:i.iti<mss b<:f<):'€ tihisz <::<>m*ﬁ'. and 3"'€i§£Eiii€':{§ st,2:y i§:"d£3.r$»§§rz:iﬁIéri by iihé' gtouzis at £116 Ens"::.21:":c<-3 of some sf the"§gi_r1€.§'AT<3'§%;*;9i&»r.é§éT, ' 'Sui; also (£239 is i:he vari0:.1_$..... p1"21£?E'.i{f'é'§.3" .§iiffiC:ii.Ri€S V engécxzxntered by the EDA arid the 2:{t*g1i;§ri:%,g' -ai1§iE%€.%:'~§._'§3*w:. 321*; taking; p0s~;s;<3sSi0n of the sL1bjc¢t l;;1ri'd:S;=--0n ihébgisis riff i:'hé sbservatiiong as is case {Supra} there is :19 flfléd fQ.1f_ pmceerdings even aSS1,2II1i1:'i,g E:n.as'}e1psed due to the eperation of Sf3{3'{iOf1 {:5 ﬂ91e:"41r3'.{1}9;_"fr3:4;1{ 011 Elms: Qther hand the EDA ._sh<>ui::% bé: §I3!€i','i'I'E1}'§A'*L':*ii*E3'VC_§_____':'{.'€7; impiememi 'aha-3 s<:hem<: SVSIE in a T_?f,i'?;;f}€C?&%.E€*C§"E1*iE';§§;i'k€2' 63:213., is met an a1§§;:,§.ment: made gem} s§;'s%:e:'=:3z1 §g:¥;%s;-'j (3% in faestg eznci C§f{'C'Ll§E"§S§i8.IiC€S <3? the cam by '.§:»fEa1£:.iz1g>_;.. é"ré;n1m&:::E~:1:.§";1%.& nzaifériai §3z:%f0:"€3 f;,hise:e (team; aizati é ':*;L_*fg:::5(-:='ii"{a\:"€ {his a.:rg,;mné':§":§: is: :10? i;:<5:":a':3§aé éiiiéi {)§'1iy d€s<--:m='€s ,:/"' Q4 Q8. imgafzxg' ag ihéz 21<:£;:2§s§E:.i{>:": §}'r0::ec:<iing3;ss are {',(§§1(*:€'3.§'I1§3€}, evszzn an £'%_dI'£"1§ii'.€d f3.«:':':s; zmzi by §.§'};€ ::}p€ra}£;.i<;.:1 af S€:".(":§".iO§'} 2'? of Eihe: B£);~'%. Act, if 'the: sctiaeme E213 L:1~pS_e€1§ _ befare {hr} $i:agi5: 0f the Eands ';;":0€.ified _§'7r.>;{f _'":s1V€éq§;ii$i£TiO:r1 v€--$ii:1g" in the Stzitit amd €.21k.ing pé))s$¢.SSi§}:é--_j:3"f_tfiaé*:€§1..1f:>j§::::%T Eamd :af%:,e:"' {E163 §)EZSSi11g sf that .%3:'x':.2ff;12*é i:.:1d}"§1.i}i; T,b{%s;r2v4:ea§i;hé:i. '* it is obvious ihaf {he a{3qLEiSif.iV§(V%:1:'i.V.VpfQTiE€E%{iiIi%€:§§y aborted due iii} the seitheme iagﬁd notified far' a<3qui$it.i0n had $10': Qithin 3. peried af {mg yea:z's:.fr{:[§1 final noiificatiora 9; pg-yi0d.._W§_fi1ifI:§ is required to 'as imp1r:m€:>:1*€e:i ""i:»:>' avoid the S{Eh(r':I'i18 Iapamg in terms sf s€i€:§it§;: 2? 0f.f;i1e_"..8E}A Arzrt, in Eau; evssn assumizng'

--.f{3r e§rg;§u::*:'<:%::.€ sa}{€.3.,__._2;wv:1:'@E is paazseé, pCE8S€SSiOi'1 is taken. Va§'i.§:::§*' ii"-?_1iS pa-A:ri{::<:i 9:3 2:. maiiézr' Gf fgmi: m':d€'§' the ﬁzéésfoiing pr<3%g:i&3iiis:>::ass of Sﬁiifliﬂié 3.1 of éihéj LA 219': to g3aS$ an ':--";wa;"d :»3§15€§ "ihé: §i:':°:E1:3§" ::=-nzzbiiizg p:°:>'v'i$i:>:: Q5 $ee::i;§{:»n 36 0?

"iiE'::?:V §g%.A<:€4 'far %,a.§<:§§1g' ;::>$si%s;Si<:m Gf the se'1;b;§{;é€i: E21125: gigs}, €L.hé;"':;'.~3€ si:'.:3s£.L:i.{>'r:! p:'<}x.-'i5sK;::S §}€§E1g7 {mt a%:21i121§3}€ '€16 the /1%} If/__ ..

, ,.,.~.mm,. mw;«mmy.ww;mm IQ} fbr'I";"sz:z:'£0;2 sf £3236 §.a§.;0:.z: ztma' Ci 5,0z'aE mzmbez' off"

23 2G sizes $26538 3366:': j'0z'med. {vii}: 2843 siiea being iz':{e:"mediaEs2 siiesa, 26?' {former SfE'(:"S az':d 3j " _V CA s;:'{'es in Ems exiarz: Qf land, E-{0meuerj;-- :"';.-9%, "

deiaiig Q}"sa:Chf7arrz1af:i0r1 ar":dﬂ"om, Gui Q.{'T"i:';é}ei?fE'a., -1- ; parzicuiax" SL£!"U€§j number and in zvi1iC%:~.;éar_E-:;}f° % {he ariginaiig praposed lcmdgjbr acqazisv-E-ZTiC..#z;f9r'-- _ {he zfnlplemenzation Qf ihé' ::§c?'ié;*zr:{5 a,rzd;«zféi'a.Z_'€d"' "

izgjtsrnzaiiorz is ?'l0fjb'f€hCO?TEif'£g irf.--ifzxé .;<;'i;r1Zrez;?ée?r1"i,:",,.A 7W ' Submissian Qf Ze'§CL'f°._I26d 5c'0z;ar:se£* jb»:}f'~--zi.Z1e resp0nde:zi»Bf)A £5 i'§1a{"--«.?_€?*'2;--z3 petz7t'~iQr:er.~t#:. {£20, admiiiedigg ciaim :0 fzave_"a;e:fq'a.gir€d '£;'z£e_res§«*f in some part' Q? 8;; ~;'.'y"<3 Qf7.;,E<fo"i%1[_a;zIur siillageg adding up {'0 abou.i.%"3_Aaz:re%s18"g};;:1i:asg have :10 manner of rigizz" or V £.:£é:'Li:§ .5-.<:.»-V '"-\--';_I;:e.i~s€'£0n the acquisﬂiorfz .'pr0ceer':ii'ng:$: 'O?fVV'j..5€U€f1«._Vi3'L€' award &ated 233- 0 pa33s3~'d i:1fe.§3pe.ci§: of this land in Sg. §\£d;.,305A;j:§v_r«."su§2;3eq:;em' Ctction and iherefore writ" peéiit'ia_3}:_s .0'r2--Z'g:; dé'j§:e=rUeV'i0V"bé' dismissed"

I,2ea23r_:ed7':.;:*ouj::;i¢E hibr ihe respor1demf'-BDA also mabniizé"-,£Tf1:1l"'-.£O"'--save the larger pubiic éIzi'eé;'f€s:", pcLrV:it';.L;ZarEg;A__d5:'"ihe BDA has been able {'0 irr1gf:§.{3:?zer'zi .Z?1¢:_§s::.i{1"eme afleasi in respect Qf {fie rema:'r1€ngv"ex:z.?r2iT <:3f'2O2 acres 29 gumgas, .. Cave?"'.::;E1z3Ch£3;':.fg:1§:v :3!' 20:11.52 iizegg have been abie A "£0: ﬂizy ixheir hands and aiso j;E:z:"m sizes. as Ii2j0é1€C€~dTw_ izbovej {hat {he BE}/1; si1ou;Z& be V .;g3é;<z?I{éE:éciA';'-.35) dészribuﬁe saacffa siz'e.§§ :9 {he . '::%a£€'£;"a;g;%j'j_appiicazzés for aEE0:"'me2":Z Qf sziies, as "~§1?":e:ig:§ 'am? Sarge? rmmber of appﬁicanzs zzéaiiéng §9e;,i"0?::f3 {he a;uz'f10r°z'z'y. §f0u2ever, A _Sha;'m'»s:ar:2a;"aya:2a Rae is rzeiiher &waz"e 0;f'a§1g; V '&}"w«:§:er d.e:;e§ops"nerz:'$ in {$25.9 regarsii aﬁgaui SE16 ﬂjaéioimerzi Q?' désiribazfziaiz sf :':E"a€ 85:65 :3. in am; appiriairani" as of ;*":0z;:;; 310;' am; iz;f70rmaE'i0;'a pigred bgfare {fie cazgri' ez':'§2(3r' ifvozzgfz iﬁff "'~§;e€p_§f;gg ,_ 3;;f;__ vié%'w« ..... «éihe ffclzriuai §3{;s;if,i0r: regardiizg V"ii€3"~§*£*E§f.3'f3I}L1.$;}f"i"§S" ;iE':'--22.£i have iakezn p§21cé3= éming the iasgi mare E"i.é>i§§fiCfE':'§11EV:{}AE'I?;, E1139 e':dd€i'.§@naE §:«t;21i€--:1":é:::€{; aiatissﬁ 1~'1?--2GE1 VS§,;g;f§§»}<:%'i%_'Té.€;:{i iigr "£:§1:'~?: affieéaar-"ii 0% Sri E} S Eiamiiiazzrezg; 3;Q€:{ZE€i§ I*3E)A §}§£:1{3E3'.€§ ?3é:§<2:"€ Eihe <::35u;:"'{. am E§~'E"--2G§.i§ §"E1&3;§{€$ 185

96. It isg in 331%: bz-:{:k;g§"<m:":{£ <3? iihéféﬁi? da~?v<;%I€;p.me§3§::s azad §E£{,';ES§ zmii {7iE'{T'£_,EH}S'{.£?...§'E€ZT€f§§ as; :"ew3aEe::d {mm "T5216 §"3E€%§?L£i§§1§_'§S r::>f 'E138 E"€'.Sp€{TE1iV€ p21:*'§,ie.°:$, 2"e{;?<}:"<iss péeziied bE3f€}7i"é'f Ehe <_:<31§':=if§.a_.'n€§ the 5sL1brn.§;<5s;i0I1s made 21% the: Bzir, tithe: maxim}? i;<3""§":'.}r.i:i*iv:3:4 ~ €X'8,.£"lé1iI1€*,d9 ._ §'?,, Szxbmission of Sr: ShaI1ka1§i:;m;a.z2z?:,§iaf£--?;R516,"'ié§e£i:r:a:§:d CQ¥.,E}'3.S€§ appearing that while in the firgf, siafTeme:;"g, _<_§f oIf;jé55C't'i£5§1'3;§§ the ccmrt 01:1 behalf of thé; Eéﬁnet aniy ms: stand of the regard to the naiztre of the p<3t.i:'tiQr§S , of the pﬁiiioners to seek 6xa;:1inai;i0§T--«.V0fv mg: .f;i:tqrt;iisit§():1 proceedings is raiseci, *;}*_:2§.n :22 ﬁx-fé ;';::fé:§;e1§'i:€:° the pubiicamien {)5 the p:'€13_m_i_na:"}f / .._98k . <13{li-131*': a_ft.ei:"'=&3_C<)mbined gseruseﬂ {>5 s§uCh ﬁactg and :+s;_ss".V£"'1;3,1:*'%',:_.%7__§.>i~:hs3<i E2": the {>z"£;g1?n.21i S€&3E€EHE€£Z'1'§, azzé tbs CBEEA a11:& 2f:*2»'€::': 21ﬁ,£:~r §<;c)§:i;1g; Enm the :°e<ft<>rdS :i:f:%1@ satafce é ~;'§;{;2vé%:*%2.ms;é:_:E: p:'<}c§2,:c::<;'::§ aE<mg w:5':.E3 21 rmémz} €§éi§€{§ .'§5--'?--2QE E .___ y€§E€é:i ':35; Sr: R {f§n;1}€.:,:_§z":2?;:x §€';&,'i'ﬂ€;":§i ASA §3i:%'f{sr€ ihg ::€3'L1:'i: anti '3 5?

Q3 Gava>mmemf. Ecmci {['J9i.' .5 45£§--3Q g E'za:':e:£<,>d 0:23;" {"0 E:{agfz'2.ee;'§gjgg Se{?£é0n;} L A $4 Laz'zc£ d{2z'zoz:'§j"i{3d by {Fae 22 6 acressc S£'a£'e Gov€r:":me;r':{' gu:ni'z:L§; H: V' ' ._ 05 Group Housiztg 8GA»28 §fE£':"EiQ§; 5 ;_.

05 Award 510$ pmased Smi I E? <:a:f:"é3§;V~.TI;'i'j}* area covered. by gur:£::s::.. ' ' « ur1c1;.z£'E1o2"i2:ecZ E<2g.j::i£'i"*--« ' AT due is buééiup afésa.

mart gages, s{'raggécZ_, strips and '«..9é'E'z.e%"'-_ 2 reasans.

and such izﬁea/°r:12x1:.i0::a/ci2a:'{.&1 {:a&::=;'npEL§§t€Vé'»L§;,he p17{t'£,ureV in So far 38 the land actqmired 1;;:':(:1'é3-3§:"#.".Ir:'::._1<1_Oii_Tf§C§{E':i¥:>:r1&3§ Iamd taken passesszion Qf by 5f¢2f_;e.'~ .gox2j_er:;.n1en{, extent 0'? iamd in "mm/1 ha,1f;e.d;e;_ci 'i2y:é';* «*;.vI:':"i;1fV§i;2;§'a»t:i()ar: 0f the ianci by the:

authority etc; . S:_£'b:f1isé:i--Q'f;?'a an such premise are aiready naticed in {§;?:.€f3 (E§'d: ti.*i'. ~'fVi*e¥:,f{'€:««':i_"..:"§--7~2Gl 1 ex'i:re1ct@e:E above.

3.<'Eéi"€.%;@::2sz§ :'§;'§;2'i;'=E:f§1§;%:1t, fiiesd before 'i:h{-3: <t0L::"i. an behalf' ck?

x, /'4"

. a ?

E99 'i:he3~s_3:€ c.§§:%vc*,1{§;'3:":1.é;>::':§::s:; is; aissr} 520%" §3§2i{:€c§ b6§2:::'<: 213:6: itézmrt aiihetr in thé--5 s£:a.t:€=:m.<»3:1'i: GI' i':h:"c)2.1;';?h §t>;<:m"{Es;. ESQ. Wiliiﬁ ﬁle ﬁ§$§: :§i21€.ezne:2i. zmd the izziczr 21$ per statemsni; of <:§bj€<t*£.1?0z1ss ﬁ1{3~L§"'O«E1"ilﬁféiéiiﬁ;'A§}V§§"§'.§;:i.€...l:3{:5;§'L u and iii; lamé e:e.{:quis1?i;E:>r; (3ff37.(Ti€'E1" d<§" :1< ;t_ 7g.:;ive"é,:i§~ figureg and ma cksar §)iCi:1;}:s:L'"~~s:.1nefgeS; --..A:1"<;jw"*---.§iéVi?c% éhé' 2*'es§0';:::d<3:nis '€aEs:en (tag:-*{'..__ {.0 "§A3'§*'<-;'(:i's,"%4,:<:-3 factual pegition §3<=:f@:":'3 the ewsn not 223 :'€i€:va;r1'é: E'€CC)E°::§i/3}.%€<;;.;£% the-E C{}L1F'i'. and if at 231% what does $101: cerreiatiz to the st.at:véiIi%::1*;'ggv:fj"i«;€§'f '%:3:"§ﬁ'§:~.§§ha£f"éVf:"f:;1e respgriécanés and this:

recards bzlttmased the contents 0f !;:he_ .<:.taE.e:"§1'e§§Vts..é;*re :2€) E.: piaced befere the couzt which ='f ';}--a:~:t:'.§§s;.-."<:m;:.:§ h2§€}?:é3"'E§21i}<3é 91.19;. the BBA by prod11cing.§ 1{:L»:;zV°r:*,=§e;::'{>.::':éizéggff::»}§*Iigm.ai§ rééataiiﬂa amd i;.§":is-3 213$) hzivizag méﬁ béen-..__21i:§€:%m;3i€e§g bu: artziy 23. iiezzy, mlitiésar, ;i::c0§i1§3§€~:%:e jg§i;:i:§;§'€ b~.€§ng_§ pr€%$:::":§,€:i Ejsfzbré ilhéf c0L2:'?;., ﬁgs imp1*<~:S&;i{:>n .§&7§?§i{f§Z*AA'i1§"§,§E=3 z?:2::;:.°i. ES Essziﬁ: wiiéi. ES Eghaf: 'i".§E€:', ;:'£:s:g>{}:":&§5nts E'i§'"€ ..'_ "wi";.iiE: Hi)': '§§e:*.<3n 0;': piactizxg iéic pz"s:<::3;s3€ :;3i€f1'.E.§.i'éE befare the HS <:m.::"i: a1r1<i <33": i:.h<;% {3'i'§}%:?'E" %1a..:3d §'E}£:':}g' be {§€£E§ﬁ}€"":§"£3;"E',€-.',§f.-' w£i:}1}1<>Eding.§ ir:§er:112?:ii{;>:r1 ::m<§ ;1x«*:>E{ii:':§;/evaziirig 3¢j§*s:«:i§_:":y mm é;'.h<»;= re§s3v;m"t, m3%<:<>:'ds§ but vs.-T*<3:_1§c§ :'aE':he3:r pfTé«'§§€:?;:_" .i{_:;-";°;e§3'A upon by miﬁrzgg §€3{EhI}.iC'cﬂ <>':3j€:ci.§Gns3 wii;Ef:M__r§§g;1r§ *:<; tE1€*__ ' m21in{.ain21biEit.§; of *£.§"_1@ pe:~étﬁ:i0n::: zmd wf3;:';£: "r:a;f'1(§e_t,i3~;.V<;:_:':"::h€ part of the pet.iti<}m:er$ £10 Vqu4e5st,i<>:'*2._ $16: 153;;-zzﬁiiiy' eff {'i:6: '< E§€3h€;"I'I3.€ or :21Cqu§si'{.§en p2"9c:<ée:{i1T:i§§; _ E01. 'vvhile iearmsd ASA --f:cm.nS€i for the BEA have :11a,§:§e- ;§1':- and retain {ha iands a.E1"ead.'yV V§§1é;v.:»;;<:q11isit.i0n p:'oc€<~3dings and pu.ji:"té§' "'iﬁ'§ ;§:;;::ﬁEi§:*i1::i:ﬁt.21t§0:'3 of the scheme? ihough :i1.*')ii" .'i1'.1V but up to whatever exieﬁg §e1§;wi h23_ci--.cé)'mé"'i<> be utiiizeti ané the mamas"? in 'V V' v.zhi£th${E:h,_cV.sc:E1e.rI2E; ;éi?'1'<;'>*:;2§<i be impIeme:ni;c:d in respect. cf the °§zf;:*:4,§3"'a§:'5;:;1dj§f ",_E..:-i:€:V:.§,i§.1§I6€'3€i is $E1£-stfclirifiﬁ and sshaéziid 1105: be diS'{::é;°'b€{iv. it-:f'}<_;iL:21she€i by 1113153. atom'? an $25: basis Sf {teriain " '*«.__V::?:3ss€fv5{§:%§é%2$ <:=<:>I:'£:22;i:§€d in ﬁiéis judgmeiﬁs 0'? the Suyraﬁie _C£;}i;:-:i't;_,5a$ ne'}*::€,:<:3i§ 22f§<m:%, 6):' ifvfili 2: jlzdgnzéezzﬁ; {}f 2: Eﬁivisizm ....W§:";;:":*r.2"1<7§1 at}? %;his; {7<"}2.:r'%;;;? by s:;1,:bmi{:i'.1":1g' §,%:,:::§': ﬁgs iégai EEEE iarxdg 2':{>":: Qnijgz {f{}i'1Siiii.§3E.€f §E"'§€§Z° E~E£}E1§"{',fﬁ? <32?" iivefihoed but 2:g1"i§?:uEt::r22.E €)p€ff'2H,i{)i"3 is iheix' am:-'0§:21T.i<2§3 anti iihe: s:,:b_§<5<:€: lama? 333$: §€;€:*V'i:1g; ':.h«s3 §:.1r§)<;:s<-3: {Ff pr<3v§di::g t:§<1<3r:1 21{:e:<3n1m<}{Eat1?€}n 'far 3"€£S3i€i€E}{?%3. Qu§t.e:: €>b<;-*i_<}:,z:§E3I. 215:: 4qL: §"€.::._ na'mr.a}iy, gs; devesiopmeni. a11i1":(2ri':§r 21 2 'i:*-1f1'.i>: "G . {E 121.:-'«'ai 5»; Ems. £;;.i'i<:'z.:» : ' a ":"1*'1%.tct{31 th 1:' I fiiéf Viiaihatie aw-mars £3? kind, CS€€€}1"{.§2'iH';'}}""~.:._V.}£"'L!:':&1§ ;:r'3;Vv;:.)L§':Eeﬁ;i'gj3r1 wﬁh agrictilture as their z1\?a';»ﬁ{'$:--t§0:A%, 51:0 and the facus is definite3§2:_ not scheme for tha :--§<:>Aca];1e<.:¥._ wozrda Qnly means 3; __p:v §>j€ad:t-' accomm odation for Lirbdxjites -{Ever 21 period cf time, the ever expaﬁding; V'£3e1f;Age,:§Q'§*=3 city has Svsmiiowed 21 goed mumbgéry cf viﬂeigé3.,$ in and amurlé iii, has; aéauaeé Lmtsid "w_h»3:'d-shég)v;3:1Véi~-._n1ise:'y $0 the rggmi popumjtien, xvii};

€i§§i'j§A{.1§;E.F€L'aiV1"3€:-u.'é;1SV',1§§1{?i§' main 2wi}(:21{§:}'§": zjmé Szmritét Sf iivingg [and §;:aS"'.ta}Scé hem': s§'s;i€rn21.§,:l::a§Ey {?{}§}?.','Fibi,E.§iR§ :0 "£h€3 ..{§€:§§si':%i.§<>:1 {>5 avziiiabiés a§g;.2°§.c:zz£i1%:§'21§. i2m£§3 £70? feed V.i*e:spk$*§;S§§§§E§ty..Aj£%1r§4:As§€wd%: {he sf;a3',E: g<>v€r:m1£z:':t; under thﬁ Ad to if-§=.'E§?;,i€:? 21 d€:Cé&r:;1E',i{:sn urldéif S€{:'£.i{>'z2 _ Eﬁé Aztéig €'§§L.:f:f.:s'; and %:hr<§z;;gh ;§:;:g£§«:%;'aE pr{}as::€:s.:':--; E12599 sgﬁédam _i::--§.€s<_§%%.:*<%d in iihiss part, 2}? fix? §':,:11<:€,i{}n§::g; 0%" tbs E E 6 pmc§13;<_%f:3'.e::r:':. '§'E':€3f<: :>%:>vEe:>a..:-sségg :11 <::mfE;?{:§': §}em>'e:€n :,:r'E9a.n cieveiepmeini. auci 'é'he:.== rurai cE<%$'£:r:.:<7t:i<3:1. 188k W'hiic3 E: E3 not 530 much 1'.h:3 _ d€V"€1.0pI11€:I1'E'. 2m§;Is3.<)rii:y iike EDA &i§?F}Lif. and iii»; oniy <:{;1"1c:€::':}. may be {::1:>A:4€;€% scheme and f3X.?:1§T}§I'}E;'. £11729 5.:i <)-pg? £75?-._§§hp1<::'¥§%1%;:j§;a.i%Q§l, state g0ve:r11:§1<3n§:,, Wh§C?h is 2"e:%q?L:v§re.r..i E0 §z~:«Lk5e care: of the interest, of 31?} seCi:i0:1$ of f;hi::v"{%:OrI;:1:_:*:'a_:7::i€;f,}i ixiciuding the r2,::"ai p0p'ui2:t,i{:::A:._V "jis ¥g*ivf-:::1~' p«0"\:-V€51',.._'§3;i1t,hO1"Ei§7 and the responsibiﬁfy ji;ii:V_i.?6§'gg'}i"':T'i1thépxrozg "and cons and then p_I'on<m§it:{--: HU.'p{}:;'1'l_ 2::uS3Ti5<;-» Wlléihéf éiéquirizzg private iands for impiemeVf1ta--.1:i0h ";§_§:Zf{é'nﬁ;%"«p:rop0L1nded by BDA is in the large g}2;,:bEiC 4i'::§e:°est. .'§T%1i.é3 §S a. very Qnerous Eifid -E§€}I€i"_E1§'}

-V . ;10ti_§i{:i:v:t§;.§_L)é;;§§vM iSés§,i€'d..E£§1':£€:" Se<:1;iio:'1 EQE 25* {f tlhii BEA A<,:t are F29}, £99"? as per the E{ama"Ez1§«:a gaaieite 'BEIEA. 21%: gilaggezés 455 {in E.:":_§n:_ §3{}Z"fE§}§'i.§.§.'iI1§.§ {sf *;:E':r€€ $<;':§>a;mt€ '§fé:f£I;€,%;%'§ p21§g<3s§E er pa§.§€:s~<s2 ﬁiﬁ. E3}: 53; 512 Enuzrzbéréngg by 125 <:<}:1s¥ié?i.ué;.i<m <t0r":f"<}:"ming {':('§£'§(7i:-'i§}"EZ 2fiSS;~L§.E"£1ﬁE§§ :s£g§':.ifT§(:e1:1<:c? zmd E{I1p€}E'E',Ei.k'3;£Ti€z.

M9. '?h.c-3 $32,111} ems? s;u'i3s:m:n.€:e af s~31;s'b'z11.iss'§.<3:1es'git:

the :'e$p(;:I1de}::£::'-5, appear to be u ' §€:5sp0I1d<:1':§;ss and dezzy cxrery'é,E3i=%":g fl §rr<~3spective of the pc>ssS«ib§13;{.i€$-.i_§1 CO§"iS€qu€°I1Ct';':S of operzztign of Act,

120. 0:: the other E1E1ﬁﬁ';,....Vfﬁ3. we 3.dmii.t.ed fact s:Etu_.21t§.on5 'E'§"_s.€ Sgjizesmﬁs by {$16 BDA wag to dm-*e§.1=:2§:;v of 1009 acres as indicated.. .E.".::LF:1:*§§._fi:;:7££tiOi'1 dateti 23.3.1988 pubiishéd "ii of the BBA AC1; As against this <3Xte':1':f axt§er1t,7*::f §_a;:51d {:{}ve1"&:d ":;i1'1£3§.€3,I' tizret: diffarezlt §§.{).¥:}§':§'tiféi§:i{3'}{i' §;1.;i5§?{'§; 383.199"? feaumi in 'the' :°s::<:{}ré§s 0f the?

the Uifiéii exiient. e:)f§a::1d <:<>ve1"ed "Lander..ﬂ"1<:f_;307£;f£3i£}.z:§.1i;'i¥C;1';g_Elie V E'}i-L47 ';'E"5;?;:, this :30"£:iﬁC3:t1E(3r1 and im resspect of 2 in §:h£= E§:£ii'§ii.€ 551.:;."vt:=§,r mzriibeax E\J€3§.€:}i'2€r' _ {hasA§--a'::§;<:c:a:jfifz"e§%,L§é;s{":i<3s~3.€5,i~3 2:55 {(3 {E363 :':c3:::d 051:' §".i€3{.';€'E§S.'§i',y of ssestand ' '*. §:§z1§ na§5::i§§b2zt.iG:1 2193*' the ESJ££1?<?,IT§(£1'ﬁ;.S fﬁed on behaéf sf Sim ;.:;;>;fi'*22*é=: 21:23; exp§21:"2a.i§<;§": zzbzazri the saame and 233 21 ssigmzi . _ "E:;:2"S€:{?:':',fz=:}:"2 3% 0f ihés BEER .,;%.s::i. aésso mzzzirég 1Z2'1ﬁ'<3 p§;{.:i2,:.1:'€3 am-Ci E2'?

5¢4.1§€}9 at 83. §'\Eé3,9 and ps.:.z"p<):'%'s«:_ fi;<::s E33 :1": z'es;;:2é3r{:*g, of ¥:.§"a.<:*:

extezzii {if 8 21(':§'€~*S 20 g:1_mass-3 in iihés-3 T:-3z.::"\»*<3y zmmb<»:r:

EEL Whﬁe the €:?E£,1'H€E' final m::i,ifi<i:21Ei<>:1t1 €iE>€Sj}3:{)E'AA'.iVI'3;%3'§f'E?.§ii'E;'5E Eater final z§0¥;.i§'i.€::ai:i(m izadigtziies; §i§?§._21'£ covered by that :1et:ifica'{;i<>n i§:;23__ However, it is not as €i1}011§g1'i"' 'VVtr<g:¥;<; §"i':(ﬁ.E'fi{7i§£€'i€}I1S are mutually exciusive in _r€ ép€:{';i'é:;f ':E1:%3fei7i:.:;<.-35"'L§§wezr£;>d by them as far exampief of iiae mriier fma: Wahab, V Karman, Son of Nc:a.39 Gsf Kothanur Village of *7? acres 13 guntas LS again Av.Ef6@€3!:'¥.$t?C_:§V ix: 'i;'1he ' '¥;aé'.e:° final z:0':ificaf,i0n data': E39 hag? <i§v@::°E.é::{i :::~;a>n'::_a=% §:=&£."§i 9? iihs Eami in $115; $z:..rx.-'€32 riumlmer for fOf'E"§'I€i'§,iGI1 sf .2: p'r'ivaE_e Eaj.;»:>1.:t: by privat:<:> {§ﬁ';'v'€f1{}p*€fI.'. 125$ 'E'E1o*u§g;h 11:) zttiszar pi(:E::2z"€: C'Eﬂ€;':£'§f;€;'.S £"z'<_::m the: pergisal 9? the? preliminary r1Gi:ifica:i<}n and the mm finai nQti,fi{:a. 1_':§.§§rs.<s as [0 €:h<? ﬁ',X£1{T:'{. z-:xté3nt Gf Izmci «:?0v9I'ed by iii, =iTir;r-Ed'-f§§:i'ai' ~ I10£;if§CaEia.ns put f;Qgei.h€:r, ever: GT1 the 21z_i:;*:i£'.__"t.§::={i 3191 behaif of the SBA 21$ pfif" $216 :§ddi:%{§:;:1é:§ 'f4§Ai.£1}i€'§I;V€3:§;'1"{ V: 0bj€:€:ti{}r1 pleated before the {3()E1'{i', théj;'§., ii'.~ .h:~1s abie to gel'; pcssasession sf 3 'tQt2;:.l €xt{e::1t", .=:3'_f T'2G.E,_ a--€17e~S 29" gunias and the details of the diﬁljrént; fir1aE._:n'Gtit'i{:ati0n as indicated in paragr21ph'¥§_ 0l'.'i}i%:* :.:a §:1cvii'::i§>3'1a1 ééiiafement sf 9b}ectiGn$ datesd },7,.20Ei_ .211'};d.7a;§ ;;_)'£:ij"»i.:.§*3;a:«*. details of the manner 0f §,:':.i1*A:;'21';::20:3§; of_:',£}:;.¢°~.§';1:1d ":35; §:'1d§<::at€;=& in pa.z°'agraph~6 2:;ddiETi<§r1_3;i _§§t:§;i1r»3r'n§§:é€: sf 9b_}?e<:€;io:':S as €X§LF'c1C§.E*.d @afi_§;&;='ﬂ_ 2 I ' V

126. it :55 2%§sé"'§.:;;.rf:§1'n$;' ;E.§f€:'§'f:E"€§ "é-hat. éhe BSA has farzneda a §a'§;'::}'::z.'i': ur:'f:i1" "é>:,:;§: 0%' wizéizh 1,84% aré:

;*aE:€,%m1e€i.iz:r'y;---._2:Z€'7Va;':fe '<:%::»:?:iL€:*r sgiies and 8 3.21. :es"Ei?:€s;. Ears ,5"

1:34 impés:3m&::'%;i:2:i;i::s:': of '$18 :e;<":E":s;=rm_as_*: €.'iS':% 1';-3; <t<:an¥:<%::":§3Ez2i;<é{i s;::r:d:=tr $e:~<:E:i<::'_: 2? of %;Ef:a'-% EDA Acéj.' Ss3<t€:§0§1 2'? of the BB3: AC: is irzmrimbly ;1'ii:r21<:i.e<i as ii"i1}}i(fi11€3E}?;€1'§1§{)£E. in I'f3S}}€ECE'. f3.f the exmni, which is; Siightiy a Eii;t1é3: n1<3:"e magi 0z1€;2~§':§'%?i --.{}*;:: *i}I'igii"i€'11 eXt.£3I1*é; 0f iand in resgpecf; 05 whi<:E*: ":».2.§:h€j:ms;% h'2?.--€.'3 V' been preparsad zsmd proposed 21z':d;:=§E%I1iE:'%5:._~ E§1e:~;'€3§§*v'e;i;fi§nc1':i far ap_pr0va}., is Iuzver .2} 3L1bst._aI1i'.iaE'Vi.m'§:}eme:3.'é;1i1s.::i1 G-1' iihé'-.. scherne anﬁ with the serileme }$7ea.rs from the year 1999, . '%_i1.§»z'e 'ifs kcsope G1"

posgibéﬁty in iawfor the scheme any more as air; by Lziﬁizing Such.

of the '&éi§:éé' .110 mare available t0 the of ihe BSA Act as a can$<:que 1*1::_€'<3f" seactjcm 27 cf éiha EBA AC?) E32. ';Ff"§mLi::npVEé<:;:.'ii{:*:1 §;hf;"~£§', the §)EES;"~3i'£}§_,'-_§ af ihﬁ 2:":z<:a:'°<§ in %:§:€A .y€éa>;r "iﬁiﬁ an act:i{3:'1 Witheuéi €.§"2{~: :'sup;:e<:>';"i', 9f S€§{?i'.i{)I2 2:/Z._ {§'f .f.E'§f.:; '~v,}:»§§x."Vv.'..;[:§;{3§. Ema? Eikswise E';ai~:ing sf §(}SES€SSi{}1'"i .ﬁ'E€E"€3'é'ff1i3E.TV.éiiéié in é:;>r§.§ EGEQ uﬁziei' $;&{:ti{m Eﬁ Sf {Em L5:

";s'7'g:::; §:f;3_"_'£';": i';{':L%'§E3 &':€f'{.§{}.Bf":E% w§.?i:E2£3:.;§. s:::.1;};:;{}§*£§; <35 item: zfzmi <?;m:1<>E1 be /"" " "

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