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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(4)(b) in The M.P. Vanijyik Kar Niyam, 1995

(b)the list and/or statement required to be furnished by the dealer under clause (a) shall be for the period to which the statement in Form 20 relates.