Section 1(3)(xxxii) in The Employees' Provident Funds Scheme, 1952
(xxxii)[ as respects the establishments covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 728, dated the 20th April 1963, come into force on the 31st day of May, 1963;] [Inserted by G.S.R. 853, dated 10.5.1963.]