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State of Uttar Pradesh - Section

Section 1 in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

1. Short title Extent and commencement.

(1)This Act may be called the U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953.
(2)It extends to the whole Uttar Pradesh.
(3)It shall come into force at once.