Section 3(3)(iv) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

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State of Odisha - Subsection

Section 3(3)(iv) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(iv)the evaluation of performance of the prescribed fiscal indicators in the previous year vis-a-vis the targets set out earlier and the likely performance in the current financial year as per the revised estimates;

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State of Odisha - Subsection

Section 3(3)(iv) in The Orissa Fiscal Responsibility and Budget Management Act, 2005