Rajasthan High Court - Jodhpur
M/S Rays Power Infra Private Limited vs State Of Rajasthan (2024:Rj-Jd:6002) on 5 February, 2024
Author: Nupur Bhati
Bench: Nupur Bhati
[2024:RJ-JD:6002]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12564/2023
M/s Rays Power Infra Private Limited, Having Its Registered
Office At 1St-21, Evershine Mall, North Meter, Cabin 1, Malad
West, Mumbai- 400064 And Its Corporate Office At D-43, Iind
Floor, Sodala, Jan Path, Shyam Nagar, Jaipur, Rajasthan- 302019
Through Its Authorized Signatory Bhagwan Sawroop S/o Late
Shri Ghisu Lal Aged About 43 Years, Resident Of Inside Sojati
Gate, Tripoliya Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary
Department Of Colonization, Government Of Rajasthan,
Jaipur.
2. Ntpc Renewable Energy Limited, Is A Limited Company
Under The Terms And Provisions Of Companies Act, 2013,
Having Cin U40107Dl2020Go1371032 And Registered
Office At Ntpc Bhawan, Scope Complex, 7, Institutional
Area, Lodhi Road Delhi South Delhi Dl 110003 In.
3. Hdfc Bank Limited, Through Its Branch Manager, Having
Its Office At Second Floor, Jtn Anukampa Near Panch Batti
Adjoining Raj Mandir Cinema Hall Bhagwandas Road
Jaipur Rajasthan-302001.
4. State Bank Of India, Through Its Branch Manager, Having
Its Office At S.m.e., Jaipur Branch, 22-Godam Ind. Area,
Jaipur, Rajasthan-302006
----Respondents
For Petitioner(s) : Mr. Puna Ram
For Respondent(s) : Mr. Prakash Raika for
Mr. Mukesh Rajpurohit, Dy.S.G.
HON'BLE DR. JUSTICE NUPUR BHATI
Order 05/02/2024
1. The matter comes up on application (I/A No.1/24) filed by learned counsel for the petitioner for withdrawal of the writ petition with liberty to file fresh, if occasion arises.
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2. For the reasons mentioned in the application, the application is allowed and the writ petition is dismissed as withdrawn with the liberty as prayed for.
3. Stay petition and all pending applications, if any, stand dismissed.
(DR. NUPUR BHATI),J 332-amit/-
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