Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 28] [Entire Act] Union of India - Subsection Section 28(1) in The Electricity Act, 2003 (1)The Regional Load Despatch Centre shall be the apex body to ensure integrated operation of the power system in the concerned region.
