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State of Madhya Pradesh - Section
Section 27 in The M.P. Paramedical Council (Election of Members) Regulations, 2001
27.
Where any dispute arises regarding any election of an elected member of the Council, it shall be referred to the State Government within a period of thirty days and the decision of the State Government thereon shall be final.Form I[See Regulation 3]Voter List| Serial Number | Name and address of voters | Name offather/husband | Male/Female | Age | Enrolment Numbersof the voter |
| (1) | (2) | (3) | (4) | (5) | (6) |