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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(3)The water closets shall be situated close to the sleeping rooms of the persons for whom they are provided, and in particular, a water closet shall be situated close to he sleeping rooms of any radio offices in the crew if such sleeping room are in a position remote from other sleeping rooms.